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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Uttar Pradesh - Subsection

Section 70(2)(a) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(a)full description of damage or misappropriation caused or the wrongful occupation made with details of village, mohalla or ward, plot number, area, boundary, property damaged or misappropriated and market value thereof ;