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Chattisgarh High Court

Kedar Nath Verma vs State Of Chhattisgarh 11 Wps/1335/2018 ... on 12 February, 2018

                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                                         W.P(S) No.1375 of 2018
                             Kedar Nath Verma Versus State Of Chhattisgarh



12/2/2018

Shri C. Jayant K. Rao, counsel for the Petitioner.

Shri Syed Majid Ali, Deputy Government Advocate for the State. At the request of Shri Rao, post this matter after two weeks.

Sd/-

(Sanjay Agrawal) JUDGE Priya