Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(4) in The Rajiv Gandhi National Institute of Youth Development Act, 2012 (4)The members of the Executive Council, other than ex officio members, shall be paid such travelling and other allowances as may be provided by the Statutes.
