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Bombay High Court

Vassudev Yesso Naik And Anr vs Shripad Yesso Naik And 17 Ors on 6 February, 2026

                                       CA(F) 3017 of 2025

     Suzana

              IN THE HIGH COURT OF BOMBAY AT GOA
                    CIVIL APPLICATION NO.3017 OF 2025 (F)
                                  WITH
                     APPEAL FROM ORDER NO.15 OF 2025
             CIVIL APPLICATION NO.3017 OF 2025 (F)
                              IN
              APPEAL FROM ORDER NO.15 OF 2025
VASSUDEV YESSO NAIK AND ANR                ... APPLICANT
  Versus
SHRIPAD YESSO NAIK AND 17 ORS              ... RESPONDENTS
                          WITH
             APPEAL FROM ORDER NO.15 OF 2025
VASSUDEV YESSO NAIK AND ANR             ... APPELLANT
  Versus
SHRIPAD YESSO NAIK AND 17 ORS                                              ... RESPONDENTS

Mr. Ashwin N. Ramani, Advocate for the Applicants.

Mr. S. D. Lotlikar, Senior Advocate with Ms. Priyadarshini Volvoikar,
Advocate for Respondent No.1, 19 and 20.

Mr. Rajdeep Prabhugaonkar and Mr Rasik Borkar, Advocate for
Respondents No.2 to 7.

                              CORAM:- VALMIKI MENEZES, J.

DATED :- 6th February, 2026 P.C.

1. List the Civil Application along with the Appeal from Order on 06.03.2026.

2. Ms. Priyadarshini Volvoikar, learned Advocate waives service on behalf of Respondents No.1, 19 and 20 and Mr. Rajdeep Page 1 of 2 6th February, 2026 ::: Uploaded on - 06/02/2026 ::: Downloaded on - 06/02/2026 22:48:27 ::: CA(F) 3017 of 2025 Prabhugaonkar, learned Advocate waives service on behalf of Respondents No.2 to 7.

VALMIKI MENEZES, J.

Page 2 of 2

6th February, 2026 ::: Uploaded on - 06/02/2026 ::: Downloaded on - 06/02/2026 22:48:27 :::