Bombay High Court
Vassudev Yesso Naik And Anr vs Shripad Yesso Naik And 17 Ors on 6 February, 2026
CA(F) 3017 of 2025
Suzana
IN THE HIGH COURT OF BOMBAY AT GOA
CIVIL APPLICATION NO.3017 OF 2025 (F)
WITH
APPEAL FROM ORDER NO.15 OF 2025
CIVIL APPLICATION NO.3017 OF 2025 (F)
IN
APPEAL FROM ORDER NO.15 OF 2025
VASSUDEV YESSO NAIK AND ANR ... APPLICANT
Versus
SHRIPAD YESSO NAIK AND 17 ORS ... RESPONDENTS
WITH
APPEAL FROM ORDER NO.15 OF 2025
VASSUDEV YESSO NAIK AND ANR ... APPELLANT
Versus
SHRIPAD YESSO NAIK AND 17 ORS ... RESPONDENTS
Mr. Ashwin N. Ramani, Advocate for the Applicants.
Mr. S. D. Lotlikar, Senior Advocate with Ms. Priyadarshini Volvoikar,
Advocate for Respondent No.1, 19 and 20.
Mr. Rajdeep Prabhugaonkar and Mr Rasik Borkar, Advocate for
Respondents No.2 to 7.
CORAM:- VALMIKI MENEZES, J.
DATED :- 6th February, 2026 P.C.
1. List the Civil Application along with the Appeal from Order on 06.03.2026.
2. Ms. Priyadarshini Volvoikar, learned Advocate waives service on behalf of Respondents No.1, 19 and 20 and Mr. Rajdeep Page 1 of 2 6th February, 2026 ::: Uploaded on - 06/02/2026 ::: Downloaded on - 06/02/2026 22:48:27 ::: CA(F) 3017 of 2025 Prabhugaonkar, learned Advocate waives service on behalf of Respondents No.2 to 7.
VALMIKI MENEZES, J.
Page 2 of 26th February, 2026 ::: Uploaded on - 06/02/2026 ::: Downloaded on - 06/02/2026 22:48:27 :::