Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Goa - Subsection Section 11(1)(c) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964 (c)has sub-divided, sub-let, or assigned any interest in the land, otherwise than as permitted under sections 14 and 15, or