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Union of India - Section

Section 18 in The Mineral Concession Rules, 1960

18. Maintenance of accounts

.-Every licensee shall maintain [an accurate] [ Substituted by G.S.R. 56(E), dated 17.1.2000 (w.e.f. 18.1.2000).] and faithful account of all the expenses incurred by him on prospecting operations and also the quantity and other particulars of all minerals obtained during such operations and their despatch.