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[Cites 0, Cited by 0] [Section 202] [Entire Act]

State of Himachal Pradesh - Subsection

Section 202(g) in The Himachal Pradesh Municipal Corporation Act, 1994

(g)render licences necessary for using premises as stables, cow-houses or houses of enclosures for sheep, goats, or swine, and regulate the grant and withdrawal of such licences ;