Supreme Court of India
Bandhua Mukti Morcha vs Union Of India & Ors. on 13 January, 1999
Equivalent citations: 1999(1)SCALE688, AIRONLINE 1999 SC 560
Author: S. Rajendra Babu
Bench: S. Rajendra Babu
ORDER
1. Put up on 3.2.1999. The District Magistrate need not appear on that date, but on the basis of the facts collected by him, as he says, he may file an affidavit.