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Supreme Court of India

Bandhua Mukti Morcha vs Union Of India & Ors. on 13 January, 1999

Equivalent citations: 1999(1)SCALE688, AIRONLINE 1999 SC 560

Author: S. Rajendra Babu

Bench: S. Rajendra Babu

ORDER

1. Put up on 3.2.1999. The District Magistrate need not appear on that date, but on the basis of the facts collected by him, as he says, he may file an affidavit.