Supreme Court - Daily Orders
Dr. D.Y. Patil Educational Academy vs Talathi – Maval on 3 November, 2023
ITEM NO.34 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16987/2023
DR. D.Y. PATIL EDUCATIONAL ACADEMY Petitioner(s)
VERSUS
TALATHI – MAVAL & ORS. Respondent(s)
Date : 03-11-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Sreenath S., Adv.
Mr. Sriram P., AOR
For Respondent(s)
Mr. Yuvraj Gaikwad, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld. counsel for respondent Nos.1 to 5 prays for and is granted four weeks’ time, as last opportunity, for filing counter affidavit.
At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.11.04 listing before the Hon’ble Court, as per rules. 13:00:04 IST Reason:
H. SHASHIDHARA SHETTY Registrar