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Supreme Court - Daily Orders

Dr. D.Y. Patil Educational Academy vs Talathi – Maval on 3 November, 2023

     ITEM NO.34                            REGISTRAR COURT. 1                 SECTION IX

                                     S U P R E M E C O U R T O F              I N D I A
                                             RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16987/2023

     DR. D.Y. PATIL EDUCATIONAL ACADEMY                                            Petitioner(s)

                                                               VERSUS

     TALATHI – MAVAL & ORS.                                                      Respondent(s)


     Date : 03-11-2023 This petition was called on for hearing today.



     For Petitioner(s)
                                            Mr. Sreenath S., Adv.
                                            Mr. Sriram P., AOR

     For Respondent(s)

                                           Mr. Yuvraj Gaikwad, Adv.
                                           Mr. Siddharth Dharmadhikari, Adv.
                                           Mr. Aaditya Aniruddha Pande, AOR
                                           Mr. Bharat Bagla, Adv.
                                           Mr. Sourav Singh, Adv.
                                           Mr. Aditya Krishna, Adv.



                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Ld. counsel for respondent Nos.1 to 5 prays for and is granted four weeks’ time, as last opportunity, for filing counter affidavit.

At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.11.04 listing before the Hon’ble Court, as per rules. 13:00:04 IST Reason:

H. SHASHIDHARA SHETTY Registrar