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State of Uttar Pradesh - Section

Section 980 in Rules under the United Provinces Excise Act, 1910

980. Ganja to be consigned to Collector of importing district.

- The person named in the permit, after making his purchase shall have the Ganja securely packed, sealed and consigned direct to the Collector of the importing district, and shall forthwith send his pass together with the railway receipt, by post under registered cover to that officer, who shall cause the consignment on receipt to be conveyed in the charge of some responsible official, ordinarily the Excise Inspector, to the bonded warehouse, to be subsequently dealt with under the rules provided for bonded warehouse.