Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] Andaman and Nicobar Islands - Subsection Section 86(2) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017 (2)Where two or more penalties arise under this Regulation in respect of the same person, such person shall be liable to pay only the higher penalty.
