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[Cites 0, Cited by 25] [Entire Act]

Union of India - Section

Section 9 in The Port Rules for the Port Of Visakhapatnam

9. Anchoring and mooring.

(a)All vessels within the Port shall be anchored or moored in such manner as may be directed by the Port Conservator.
(b)The anchors of all steamers and square rigged vessels must be buoyed, and care taken that the buoys "watch".