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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(c) in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989

(c)Basic "Agricultural Qualification" means a Bachelor's Degree on Agriculture from a recognised College/University/Institute set up under the Act of the State Government/Central Government.