Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 2 vs Karnataka State Financial Corporation ... on 14 July, 2022

Bench: S. Abdul Nazeer, J.K. Maheshwari

     ITEM NO.26                           COURT NO.6                SECTION IV-A

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).    11309/2022

     (Arising out of impugned final judgment and order dated 06-12-2021
     in ITA No. 288/2021 passed by the High Court of Karnataka at
     Bengaluru)

     PR. COMMISSIONER OF INCOME TAX 2 & ANR.                         Petitioner(s)

                                                 VERSUS

     KARNATAKA STATE FINANCIAL CORPORATION LTD.                      Respondent(s)

     (FOR ADMISSION and I.R. )

     Date : 14-07-2022 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MR. JUSTICE J.K. MAHESHWARI


     For Petitioner(s)             Mr.   N Venkatraman, ASG
                                   Mr.   SANJAY KUMAR TYAGI, Adv.
                                   Ms.   GARGI KHANNA, Adv.
                                   Mr.   SANDEEP KUMAR MAHAPATRA, Adv.
                                   Mr.   C. Bharti, Adv.
                                   Mr.   Raj Bahadur Yadav, AOR

     For Respondent(s)




                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice.

Tag with SLP (C ) No. 2292 of 2019.

(NEELAM GULATI) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS Signature Not Verified COURT MASTER (NSH) Digitally signed by Anita Malhotra Date: 2022.07.15 16:30:07 IST Reason: