Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 2 vs Karnataka State Financial Corporation ... on 14 July, 2022
Bench: S. Abdul Nazeer, J.K. Maheshwari
ITEM NO.26 COURT NO.6 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11309/2022
(Arising out of impugned final judgment and order dated 06-12-2021
in ITA No. 288/2021 passed by the High Court of Karnataka at
Bengaluru)
PR. COMMISSIONER OF INCOME TAX 2 & ANR. Petitioner(s)
VERSUS
KARNATAKA STATE FINANCIAL CORPORATION LTD. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 14-07-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Mr. N Venkatraman, ASG
Mr. SANJAY KUMAR TYAGI, Adv.
Ms. GARGI KHANNA, Adv.
Mr. SANDEEP KUMAR MAHAPATRA, Adv.
Mr. C. Bharti, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP (C ) No. 2292 of 2019.
(NEELAM GULATI) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS Signature Not Verified COURT MASTER (NSH) Digitally signed by Anita Malhotra Date: 2022.07.15 16:30:07 IST Reason: