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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Maharashtra - Subsection

Section 77(1)(z) in Maharashtra Public Universities Act, 2016

(z)to create a data base of teachers, academic and industry experts, colleges, educational institutions and universities in the State ;
(za)to create a data base of Indian students by making use of the unique identification number when they join a college at entry level ;
(zb)to establish information collection and data creation cell for foreign students ;
(zc)to keep information on annual financial estimates of the universities, their generation of finances through other streams, research and development, consultancy, training-cum-skills development programmes, special programmes for foreign students and any other similar activities and to devise various streams for generation of financial resources so as to strengthen their financial position ;
(zd)to take steps and recommend to the State Government and to the universities the steps that may be taken to remove the regional imbalance, and to make higher education available to backward classes, rural and tribal communities, women and any such specified groups;
(ze)to review co-operation and interaction among all educational institutions in the State for sharing of academic and other support infrastructure and suggest ways and means to make it more efficient and effective;
(zf)to review the approach and methods adopted by the colleges and universities, both public and private, for integrating education with social development and to study the impact of such an approach on social development and suggest ways and means to make it more efficient and effective;
(zg)to consider the report of the Maharashtra State Rashtriya Ucchatar Shiksha Abhiyan Council, made under sub-section (4) of section 78 ;
(zh)develop the vision plan with specific annual outcomes keeping in view the goals of academic excellence, administrative reforms and financial improvements.