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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(11)(e) in Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015

(e)The surplus energy measured in kWh/kVAh shall be utilized to offset the consumption measured in kWh/kVAh and may not be utilized to compensate any other fee and charges imposed by the licensee as per the orders of the Commission ;