Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Karnataka - Subsection Section 3(9) in The Karnataka Lifts, Escalators And Passenger Conveyors Act, 2012 (9)Such details of the construction of the overhead arrangement with weight and sizes of the beams as may be prescribed; and
