Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(5)(ii) in The Orissa State Transport Appellate Tribunal Rules, 1993

(ii)Report together with any schedule annexed thereto of the State Transport Authority or Regional Transport Authority;