Madhya Pradesh High Court
M/S Parle Agro Pvt. Ltd. vs The State Of Madhya Pradesh on 23 August, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR VATA No. 44 of 2021 (M/S PARLE AGRO PVT. LTD. Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 23-08-2022 List after eight weeks along with VATA No.45/2021.
(SHEEL NAGU) (VIRENDER SINGH)
JUDGE JUDGE
Loretta
Signature Not Verified
Signed by: MRS. LORETTA
RAJ
Signing time: 8/26/2022
10:50:23 AM