Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Madhya Pradesh - Subsection Section 124(1) in The M.P. Public Health Act, 1949 (1)The Health Officer may at any time examine any person engaged in selling or in manufacturing or preparing for sale, or in any, manner whatsoever handling any article of food intended for sale.
