Madhya Pradesh High Court
Janak Singh Rajgond vs Daddu Singh Rajgond on 7 April, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 819 of 2022 (JANAK SINGH RAJGOND Vs DADDU SINGH RAJGOND AND OTHERS) Dated : 07-04-2022 Ms. Sonali Shrivastava, learned learned counsel for the appellant.
Mr. Rajesh Chand, learned Government Advocate for the State. Record of the Courts below be requisitioned.
List this case in the week commencing 09 th May, 2022.
(SMT. ANJULI PALO) JUDGE shahina Signature Not Verified SAN Digitally signed by SHAHINA KHAN Date: 2022.04.08 18:58:37 IST