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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Gujarat - Subsection

Section 82(1)(b) in Gujarat State Council for Physiotherapy Rules, 2013

(b)The complainant shall then be invited to state his case by himself or through his legal practitioner to produce his evidence in support of it. At the conclusion of the evidence of the complainant, his case shall be closed.