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[Cites 0, Cited by 3] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2) in The Navy Act, 1957

(2)Every officer subject to naval law who is guilty of any scandalous or fraudulent conduct or of any conduct unbecoming the character of an officer shall be punished with imprisonment for a term which may extend to two years or such other punishment as is hereinafter mentioned.