Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 180] [Entire Act] State of Maharashtra - Subsection Section 180(2) in Maharashtra Land Revenue Code, 1966 (2)Such distraints shall be made by such officers or class of officers as the Collector under the orders of the State Government may from time to time direct.
