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Madhya Pradesh High Court

Ajay Kumar Verma vs The State Of Madhya Pradesh on 1 September, 2020

Author: Sanjay Yadav

Bench: Sanjay Yadav

                                                             1                                  WP-16180-2017
                               The High Court Of Madhya Pradesh
                                          WP-16180-2017

(((((((((AJAY KUMAR VERMA Vs THE STATE OF MADHYA PRADESH))))))))) WP/05732/2015, WP/19303/2015, WP/13369/2016, WP/13504/2016, WP/13511/2016, WP/15705/2016, WP/17018/2016, WP/18432/2016, WP/16180/2017, WP/18338/2018, WP/18340/2018, WP/18347/2018, WP/18348/2018, WP/18363/2018, WP/26543/2019, WP/00021/2020, WP/00322/2020, WP/00327/2020, WP/00352/2020, WP/00367/2020, WP/00370/2020, WP/00522/2020, WP/00588/2020, WP/00662/2020, WP/00680/2020, WP/00691/2020, WP/00840/2020, WP/00844/2020, WP/01082/2020, WP/01525/2020, WP/01985/2020, WP/02042/2020, WP/02201/2020, WP/02404/2020, WP/02471/2020, WP/02523/2020, WP/02543/2020, WP/03266/2020, WP/04656/2020, WP/04666/2020, WP/04774/2020, WP/10870/2020 37 Jabalpur, Dated : 01-09-2020 Heard through Video Conferencing.

Parties through their counsel.

List the matter on 29.09.2020.


                                                                                       (SANJAY YADAV)
                                                                                           JUDGE


                      Astha




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ASTHA SEN
Date: 2020.09.03
10:59:41 IST