Delhi High Court - Orders
Ashok Tiwari vs Reserve Bank Of India & Anr on 10 September, 2025
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2183/2024 & CM APPL. 9088/2024
ASHOK TIWARI .....Petitioner
Through: Mr. Anil Kumar and Mr. Gunjesh
Ranjan, Advs.
versus
RESERVE BANK OF INDIA & ANR. .....Respondents
Through: Mr. Brijesh Kumar Tamber and Ms.
Arani Mukherjee and Mr. Aryan
Data, Advs. for Canara Bank.
Mr. Dhaval Mehrotra and Ms. Aditi
Desai, Advs. for R-1/RBI.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 10.09.2025 It is already 05:15 p.m. No time left.
List on 06.02.2026.
Interim orders, if any, to continue.
VIKAS MAHAJAN, J SEPTEMBER 10, 2025/dss This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/09/2025 at 23:05:30