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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2)(a) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(a)a panel of experts, from amongst the representatives of Management of Institutions, shall be prepared by arranging the names of the Institutions in order to their date of recognition and asking the Management to send the name of its representative. If any Management fails to send such name within the period specified by the Board, the panel shall be prepared without the name of the representative of such Management. The representative shall be called upon to participate the Interview Board as a member thereof in such manner that the representative once called shall not be called again till the panel is exhausted. The representatives shall be selected from the panel in serial order ;