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[Cites 0, Cited by 0] [Section 137A] [Entire Act]

State of Maharashtra - Subsection

Section 137A(ii) in The Mumbai Municipal Corporation Act, 1888

(ii)for the words, brackets and figures "sub-section (3) of section 124" in sub-section (4) of section 137, the words, brackets, figures and letters"sub-section (2) of section 460 NN" had been substituted.]