Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(8B) in The Reserve Bank of India Act, 1934

(8B)the keeping of deposits with the State Bank for such specific purposes as may be approved by the Central Government in this behalf;