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State of Jharkhand - Section

Section 11 in Bihar Development of Ayurvedic and Unani Systems of Medicine Act, 1951

11.

After satisfying himself that the electors have affixed their signatures to the counterfoils the Returning Officer shall tear of the counterfoil and place them in safe custody pending disposal under Rule 12. The Returning Officer shall at the time of scrutiny endorse the word "rejected" on any voting paper which he may reject on the ground that it does not comply with the instructions on the voting paper.