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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(10) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(10)Effective measures shall be taken, by the use of suitable packing or otherwise, to prevent edges of any load from coming into contact with any rope or chain sling which is likely to cause any damage to the rope or chain sling.