Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act] Union of India - Subsection Section 49(5)(d) in The Prevention of Food Adulteration Rules, 1955 (d)IS: 10910 [***] [Omitted by G.S.R. 382(E), dated 10th July, 1997 (w.e.f. 10-7-1997).] (Specification for Polypropylene in contact with foodstuffs);