Allahabad High Court
Gokul Prasad Tewari And 7 Ors vs Sri Hira Lal Gupta Secy For Education And ... on 12 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 936 of 2007 Petitioner :- Gokul Prasad Tewari And 7 Ors Respondent :- Sri Hira Lal Gupta Secy For Education And 2 Ors Petitioner Counsel :- Rajesh Chandra Misra Respondent Counsel :- C S C Hon'ble Satyendra Singh Chauhan,J.
Short counter affidavit on behalf of opposite party no.4 filed today is taken on record.
Learned counsel for the petitioners prays for and is granted ten days' time to file rejoinder affidavit.
Learned Standing Counsel on the basis of instructions states that the Management has been asked to prepare the salary bill and to furnish the same before the DIOS. It is expected that the same would be done and payment would be finalized by the next date.
List in the second week of February, 2010.
Order Date :- 12.1.2010 RBS/-