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State of Bihar - Section

Section 8 in Bye-Laws for the State Board of Digamber Jain Religious Trusts

8. Minutes of proceedings.

- Minutes of proceedings of all meetings shall be recorded in Hindi (Devanagri Script) or in English and entered in a book to be kept for the purpose and shall be signed by the Presiding Officer. The Superintendent or, in his absence, the Presiding Officer or any person authorised by the Presiding Officer shall record the proceedings of meetings.