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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(2)(e) in The Gujarat Prevention of Fragmentation and Consolidation of Holdings Act, 1947

(e)the manner of publication under sub-section (2) of Section 17 of a declaration made under sub-section (1) of the said section;