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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(4) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

4.1The treasury shall send schedule of payment out of "8011-Insurance and Pension Funds-106-Other Insurance and Pension Funds-The Nabakrushna Choudhury Centre for Development Studies Pension Fund" for payment of pension and gratuity to their employees along with vouchers to the Accountants General (Accounts), Orissa and send a copy of the schedule to the Controller who shall scrutinise the same and shall bring defects or omissions, deficiencies to the notice of the Treasury Officer/Accountant General (Accounts) and shall reconcile with the records of Accountant General (Accounts).