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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(2)(c) in The Motor Vehicles Act, 1988

(c)the exemption of road-rollers, graders and other vehicles designed and used solely for the construction, repair and cleaning of roads from all or any of the provisions of this Chapter and the rules made thereunder and the conditions governing such exemption;