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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Manipur - Subsection

Section 61(b) in The Manipur Co-operative Societies Act, 1976

(b)an Apex Society may, with the previous approval of the State Government, enter into an agreement with a Central Society setting out the terms and conditions on which it shall provide moneys to that society from the Principal State Partnership Fund for the purpose specified in Clause (b) of sub-section (2) of Section 52.