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State of Assam - Section

Section 337 in Assam Excise Rules, 1945

337. Deputy Commissioners empowered to sanction temporary peons in the district in addition to sanctioned staff.

- Deputy Commissioners are empowered to sanction two temporary peons on the minimum of the sanctioned rate of pay of peons in the Excise Department for a period not exceeding one year at a time, subject to budget provision, for an Inspector or a Sub-Inspector of Excise posted to a district for employment in detective or district duties in addition to the number of officers for whom such peons are provided in the sanctioned staff of peons of the district: provided that such appointments shall be dispensed with immediately after the transfer of the officer for whom they were made.