Section 13 in The Registration (Orissa Amendment) Act, 1989
13. Amendment of Section 81.
- In the principal Act, in Section 81 -(a)for the words "or registering of any document", the words "registering or filing a true copy of any document" shall be substituted;(b)for the words "or registers such document", the words "registers or files a true copy of such document" shall be substituted.
