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Union of India - Section

Section 28 in Reserve And Auxiliary Air Forces Act Rules, 1953

28. Mustering to a group/Trade in a Squadron or Unit.-

Every enrolled person shall without undue delay be mustered to a Trade in a Squadron or Unit of the Auxiliary Air Force and on receipt of an order so appointing him, he shall report himself for the purpose of joining such a Squadron or Unit at such time and place as may be specified in the order.