Chattisgarh High Court
Malgujar Lahre vs State Of Chhattisgarh on 7 December, 2023
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 4980 of 2021
Malgujar Lahre, Versus State Of Chhattisgarh & Ors.
07/12/2023 None for the petitioner.
Mr. Ghanshyam Patel, G.A. for the State-respondent.
List this petition after three weeks along with other connected matters.
Sd/-
(Arvind Singh Chandel) Judge Vasant