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Chattisgarh High Court

Malgujar Lahre vs State Of Chhattisgarh on 7 December, 2023

              HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet
                           WPS No. 4980 of 2021
             Malgujar Lahre, Versus State Of Chhattisgarh & Ors.



07/12/2023          None for the petitioner.

                    Mr. Ghanshyam Patel, G.A. for the State-respondent.

List this petition after three weeks along with other connected matters.

Sd/-

(Arvind Singh Chandel) Judge Vasant