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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(5)(e) in The M.P. Vanijyik Kar Adhiniyam, 1994

(e)in relation to a dealer not falling in clause (a), (b), (c) or (d) - One Lac Rupees;