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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Housing Board Rules, 1970

(2)In addition to the modes of service of notices prescribed by Sections 45 and 46 of the Act any such notice may also be served by any employee of the Board by delivering or tendering it to the person to whom it is addressed.