Supreme Court - Daily Orders
Prem Porwal And Ors. Etc. vs Jagdeesh Chandra Prajapati And Ors. on 1 September, 2023
Bench: Bela M. Trivedi, Dipankar Datta
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ITEM NO.47 COURT NO.17 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16483-
16485/2015
(Arising out of impugned final judgment and order dated 20-04-2015
in WP No. 6079/2014 15-05-2015 in RP No. 123/2015 15-05-2015 in RP
No. 125/2015 passed by the High Court Of M.p At Indore)
PREM PORWAL AND ORS. ETC. & ORS. Petitioner(s)
VERSUS
JAGDEESH CHANDRA PRAJAPATI AND ORS. Respondent(s)
[SC-16469/2015 MENTIONED]
IA No. 27/2016 - CONDONATION OF DELAY IN FILING COUNTER AFFIDAVIT
WITH
SLP(C) No. 16469/2015 (IV-C)
IA No. 2/2016 - CONDONATION OF DELAY IN FILING COUNTER AFFIDAVIT
Date : 01-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Ravindra Srivastava, Sr. Adv.
Mr. Divyakant Lahoti, AOR
Mr. Maqbool Mansuri, Adv.
Ms. Praveena Bisht, Adv.
Ms. Vindhya Mehra, Adv.
Mr. Kartik Lahoti, Adv.
Ms. Garima Verma, Adv.
Mr. Saksham Barsaiyan, Adv.
Mr. Ieshan Sharma, Adv.
Ms. Sanya Shukla, Adv.
Ms. Sukriti Chauhan, Adv.
Ms. Devangna Singh, adv.
Mr. Brijender Chahar, Sr. Adv.
Mr. Karan Chahar, Adv.
Mr. Kuldeep Pathak, Adv.
Signature Not Verified
Mr. Ishit Saharia, AOR
Digitally signed by
ASHA SUNDRIYAL
Date: 2023.09.02
For Respondent(s)
13:23:39 IST
Reason: Mr. Arjun Garg, AOR
Mr. Aakash Nandolia, Adv.
Ms. Sagun Srivastava, Adv.
Ms. Shreya Bansal, Adv.
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Mr. Saurabh Mishra, A.A.G.
Mr. Sunny Choudhary, AOR
Mr. Sandeep Sharma, Adv.
Mr. Karan Bishnoi, Adv.
Mr. Harsh Parashar, AOR
Mr. Brijender Chahar, Sr. Adv.
Mr. Karan Chahar, Adv.
Mr. Kuldeep Pathak, Adv.
Mr. Ishit Saharia, AOR
UPON hearing the counsel the Court made the following
O R D E R
Though the Special Leave Petition is pending since last eight years, no counter affidavit has been filed by the respondent State. Learned counsel appearing for the respondents seeks time to file counter affidavit by way of last opportunity.
Let the counter affidavit be filed within two weeks.
Rejoinder affidavit, if any, be filed within a week thereafter.
List on 26th September, 2023. (ASHA SUNDRIYAL) (RENU BALA GAMBHIR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)