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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(3)(b) in Mizoram Scheduled Tribes and Scheduled Castes (Regulation of Issuance and Verification of) Community Certificates Act, 2014

(b)to make an inquiry in connection with the contravention of any provisions of this act;