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[Cites 0, Cited by 0] [Section 136(1)] [Section 136] [Entire Act]

Union of India - Subsection

Section 136(1)(a) in The Tripura Land Revenue And Land Reforms Act, 1960

(a)homesteads, "buildings and structures together with the lands appurtenant thereto in the occupation of the intermediary other than buildings vested in the Government under section 135;