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State of Telangana - Section

Section 5 in The Telangana Judicial Ministerial and Subordinate Service Rules, 2018

5. Constitution.

- The service shall consist of the following category of posts.Category-1: Chief Administrative Officers: (formerly designated as Administrative Officer).Category-2: Senior Superintendents (formerly designated as Head Clerk, District Court, Additional District Courts, Sheristadar of Sub-Courts and Central Nazir of District Courts)Category-3: Superintendents (formerly designated as Translators, Head Clerks of Munsif Courts, U.D. Record Keepers of District Courts and Copying Superintendent).Category-4: Stenographers Grade-I. (Restructured category of Personal Assistant)Category-5: Stenographers Grade-II (Restructured category of Personal Assistant)Category-6: Stenographers Grade III (Restructured category of Personal Assistant)Category-7: Senior Assistants (formerly designated as Upper Division Clerk)Category-8: Junior Assistants (formerly designated as L.D.Clerk)Category-9: TypistsCategory-10: Field Assistants (formerly designated as Bailiffs/ Amins)Category-11: ExaminersCategory-12: CopyistsCategory-13: Senior Drivers (Light Vehicle).Category-14: Drivers (Light Vehicle)Category-15: (a) Record Assistants.
(b)Roneo Duplicator Operators
(c)Lift Operators.
Category-16: Process Servers.Category-17: Office Subordinates/Attenders.Note. - The posts in categories 1 to 5 and 7 above are selection posts, promotion to which shall be made on the basis of seniority-cum-merit.