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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2)(i) in Punjab Detenus (Conditions of Detention) Order, 1974

(i)assaults, insults, threatens or obstructs any fellow prisoner or any officers of the Jail or any other Government employees, or any person employed in or visiting the Jail; or