Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Karnataka High Court

Sangappa S/O Kamshetty vs Vaijinath S/O Gurappa, Others, on 24 October, 2008

Author: Ajit J Gunjal

Bench: Ajit J Gunjal

url LUUKI Of" KARNATAKA HIGH  OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH CC

EN TEES; HKEEE C§C}UR'T' OF E{2§R.§\§fi;TA}{A
{T';E.§<'.C:EfYI' 8E§\"iC§/I A" €}{§LB;%RG'A

E}AT§§Z.'{} '£39113 'i'¥%{E*} 2491 DAY OF' C}C'f'iZ)BEE{ 2{){"}8

BEFORE

'm§«: H<:>N*23L§%: MR. J'{jST¥£f3E Adi'? ET}: 

WRIT PETITIGN NO.4Q35_Q/21i5}{3€§{i(;f;i*§!i';C2?C.§j * 

Between:

Sazigappa,

S / <3. Kamshetty,

Age: 50 years, .  .. 2 
Gcczupatien:AgI'i<::.1I1::1.:'<:3g  .  " V '

Resident. of Brahanzpigii" *  . _  " -.
C<>10r1y,Bicia;_r.      ..._E?E'1'ITICN@

{By iésrifi 13_111;;m:hrg;y%as::1aa:, Adv.)

1- v7._\/3-i;}iT1.3§'C3%3.."'w-.»   '  ..
S/o;.(}urapf2:a,_ ?' ~., __ 
figs .51 366m;   . ' 
. _V R'€Si{i{°:I_1I J:1f"~H.E?$ (3.13-8--8 ,
Rmn Mamdgir, Bidar.

A A ' -.  .v»l;§a.g$.§1'etiy,

"  fig); €};=_.:jé:.:ppa Biradar,
' Si.n.{:%:* iiea-::i by LE3.

fa; 7E2ia$£$?araj,

'VS/0. Nagshetty,
Age: 38 yams,
Qcc: Business,
EA?/<;>.f§.N0.2«7«8 E ,
Chitgra Cernfir Mair:
Road, Biciar.



OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT CF KARNATAKA HIGH CC

    
 V  g'5E.[!é'.i;a£e Vishwanath Biradar,

.. ........... V. .u-mununnn filufi l..L)UK_I'

{b} Shashikaia,
W/Qshivaraj,
Age: 35 years,
Occ: Hcuselmid,
R / efiatnaptir,

Tq. Narayankhad,
{Dist Medak - AP.

({3} Sangram,

S / 0. Nagshetty,

Age: 30 years,   
Occ. Student: 
Resident ofH.E'~f0.2-7~8 1,  _
Chitra COITIEI' Mainfioad,  

(Ci) Chandrakala,  _ , -.  
Wife ofSIfiVa11a.1"VH-i,  3- . VV " '
Age: '25 years, V V   ;

Qcc: House hoidg  '
.R/o.HQi.kiiz1<:ia;,' V

Tq,     

€53) Gururaj,;'_   «.
 Sfc.N:§1gSh£tttyV;' -- _ 
 Age:    

V'£T}C(:: Studér..a.:,=_  " __
Ré:_sid;e:1t:~._c:ri N 1
Chi £1133 '(1{>1*::e1>.}sxiai:} Road,

* Bidar.   %

V V' « _ _  EV~§iV53}r:§Chana,

= _ 'Wf%:}L".(ishwar;atE1 Biradar,
' .  'yV(flI'S, Occfiouse hair},
' V R€SiC{3£1t 0f8-8-- i6, HUDCO,
 }%g*iIC':»'10, Janwaéa Road, Bidar.

Pfgafiiguimg,

 Agfi: 30 years, (L3C{:f.é5;§'iCEi}t1.13i'€,
~ V "R€:sid.€:nt of 8-8~ 26, HUQCG,
 MIG~1Q, Janwada Raad, Biciaz'.



un uuusu Ur KAKNAEAKA HEGH  OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH CC

5. Kedarnath,
S / oflfishwaxiath Biradar,
figsa: 212 yfzars, Occtflouse hoid,
Resident. cf 8-S~« I6, HUDCO,
M£G-1{3, Jamxzacia Road, Bicias".

£3. Nagshetty,

S/0. Kamshetty,

Age 612 years,

Gee: Pensionétr,
Retsidem; of
Bmhampur C0101};-=*,
Bidar.

7. Baswaraj,
S / ofiharnappa,
Age: 21 }«*e;ars,V  
Occ: Stucient, 

Resident of .. 
B1'ahamp2.,1r {§o}.t3i1y_,f
8. Ravi,    
8/ o.Shan3a,pp3;,.   "

Ag<: :9 yefars, C - C. 

Occ: Stud€_:nf., '
Resi<:ient.oi7 _ 
Brahampur C3<_3;§k3:1jg:," _ 7

Bidar.  , " _ ...RESPONDEN'TS

 TEES "§v:ii}t"«._;3£~;:i'£i(§i33 is fiiad under Articles 226 ax';-si

 227 of ':h€--VV*C0na;:t"i§iu§;i0n of India with a prayex" ts) quash
*.__{hr:: 0rder'{iate§i* }r;8l;O8.'2€1G8 passed by the fiéncipai Civii

'Jucig;e (S*D.}.. Bidar, in O.S.Nc:.144/2001 on marking the
C " 'feiégisimfczd Gifi. Beeé produced as Am}-ttxure 'C'.

   C.é*£'ij.Ifii's -=:vss'r£t petition coming on for preiimizzary
' .§;:3§iring,;{11is day, the Court mafia the fofiowingz



. . .......... 'NI! cu-uuvrul-\l\.#-\ ruun  OF KARNATAKA I-RGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH CC

ORDER

During the cmarse of triai, the 2"? defendazatw petitionar wanted ta exhibit the gift. Cifiiéti 3€at5:tgi"'tQ have been executed by his father in favour <3f*---}if;:;__'__i,¥5:§§fher, 1253119 is defendam: No.1. The £3..dg¥? '}1a:é'--.__A tisclined to mark the said ddgumfiiit éazfflzile. that' 'I it can. be nzarked only ti3rc_3_;"1ghV"ih e' mfg {fie g ift deed.

22. It is aiwayé ,§:}eiiiii};0:1er -- defandant mg to zgaznéfi the g;if:€'c,{::ec2%k%;::;.u;i;:+1<;¢;;i:*through his brother or in the aitemaiié A€i'1%3S_p'3<:i1L1i'i11 the appeaj in the evem:, t1"ié szzii. _goéi$"a Peti:ioz1V"s:ta1*:c}{ 3 --€iiS§§os§€ci__:'€>f ;1cc0rcii1"1g11y. Sd/-

Judge