Karnataka High Court
Sangappa S/O Kamshetty vs Vaijinath S/O Gurappa, Others, on 24 October, 2008
Author: Ajit J Gunjal
Bench: Ajit J Gunjal
url LUUKI Of" KARNATAKA HIGH OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH CC
EN TEES; HKEEE C§C}UR'T' OF E{2§R.§\§fi;TA}{A
{T';E.§<'.C:EfYI' 8E§\"iC§/I A" €}{§LB;%RG'A
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BEFORE
'm§«: H<:>N*23L§%: MR. J'{jST¥£f3E Adi'? ET}:
WRIT PETITIGN NO.4Q35_Q/21i5}{3€§{i(;f;i*§!i';C2?C.§j *
Between:
Sazigappa,
S / <3. Kamshetty,
Age: 50 years, . .. 2
Gcczupatien:AgI'i<::.1I1::1.:'<:3g . " V '
Resident. of Brahanzpigii" * . _ " -.
C<>10r1y,Bicia;_r. ..._E?E'1'ITICN@
{By iésrifi 13_111;;m:hrg;y%as::1aa:, Adv.)
1- v7._\/3-i;}iT1.3§'C3%3.."'w-.» ' ..
S/o;.(}urapf2:a,_ ?' ~., __
figs .51 366m; . '
. _V R'€Si{i{°:I_1I J:1f"~H.E?$ (3.13-8--8 ,
Rmn Mamdgir, Bidar.
A A ' -. .v»l;§a.g$.§1'etiy,
" fig); €};=_.:jé:.:ppa Biradar,
' Si.n.{:%:* iiea-::i by LE3.
fa; 7E2ia$£$?araj,
'VS/0. Nagshetty,
Age: 38 yams,
Qcc: Business,
EA?/<;>.f§.N0.2«7«8 E ,
Chitgra Cernfir Mair:
Road, Biciar.
OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT CF KARNATAKA HIGH CC
V g'5E.[!é'.i;a£e Vishwanath Biradar,
.. ........... V. .u-mununnn filufi l..L)UK_I'
{b} Shashikaia,
W/Qshivaraj,
Age: 35 years,
Occ: Hcuselmid,
R / efiatnaptir,
Tq. Narayankhad,
{Dist Medak - AP.
({3} Sangram,
S / 0. Nagshetty,
Age: 30 years,
Occ. Student:
Resident ofH.E'~f0.2-7~8 1, _
Chitra COITIEI' Mainfioad,
(Ci) Chandrakala, _ , -.
Wife ofSIfiVa11a.1"VH-i, 3- . VV " '
Age: '25 years, V V ;
Qcc: House hoidg '
.R/o.HQi.kiiz1<:ia;,' V
Tq,
€53) Gururaj,;'_ «.
Sfc.N:§1gSh£tttyV;' -- _
Age:
V'£T}C(:: Studér..a.:,=_ " __
Ré:_sid;e:1t:~._c:ri N 1
Chi £1133 '(1{>1*::e1>.}sxiai:} Road,
* Bidar. %
V V' « _ _ EV~§iV53}r:§Chana,
= _ 'Wf%:}L".(ishwar;atE1 Biradar,
' . 'yV(flI'S, Occfiouse hair},
' V R€SiC{3£1t 0f8-8-- i6, HUDCO,
}%g*iIC':»'10, Janwaéa Road, Bidar.
Pfgafiiguimg,
Agfi: 30 years, (L3C{:f.é5;§'iCEi}t1.13i'€,
~ V "R€:sid.€:nt of 8-8~ 26, HUQCG,
MIG~1Q, Janwada Raad, Biciaz'.
un uuusu Ur KAKNAEAKA HEGH OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH CC
5. Kedarnath,
S / oflfishwaxiath Biradar,
figsa: 212 yfzars, Occtflouse hoid,
Resident. cf 8-S~« I6, HUDCO,
M£G-1{3, Jamxzacia Road, Bicias".
£3. Nagshetty,
S/0. Kamshetty,
Age 612 years,
Gee: Pensionétr,
Retsidem; of
Bmhampur C0101};-=*,
Bidar.
7. Baswaraj,
S / ofiharnappa,
Age: 21 }«*e;ars,V
Occ: Stucient,
Resident of ..
B1'ahamp2.,1r {§o}.t3i1y_,f
8. Ravi,
8/ o.Shan3a,pp3;,. "
Ag<: :9 yefars, C - C.
Occ: Stud€_:nf., '
Resi<:ient.oi7 _
Brahampur C3<_3;§k3:1jg:," _ 7
Bidar. , " _ ...RESPONDEN'TS
TEES "§v:ii}t"«._;3£~;:i'£i(§i33 is fiiad under Articles 226 ax';-si
227 of ':h€--VV*C0na;:t"i§iu§;i0n of India with a prayex" ts) quash
*.__{hr:: 0rder'{iate§i* }r;8l;O8.'2€1G8 passed by the fiéncipai Civii
'Jucig;e (S*D.}.. Bidar, in O.S.Nc:.144/2001 on marking the
C " 'feiégisimfczd Gifi. Beeé produced as Am}-ttxure 'C'.
C.é*£'ij.Ifii's -=:vss'r£t petition coming on for preiimizzary
' .§;:3§iring,;{11is day, the Court mafia the fofiowingz
. . .......... 'NI! cu-uuvrul-\l\.#-\ ruun OF KARNATAKA I-RGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH CC
ORDER
During the cmarse of triai, the 2"? defendazatw petitionar wanted ta exhibit the gift. Cifiiéti 3€at5:tgi"'tQ have been executed by his father in favour <3f*---}if;:;__'__i,¥5:§§fher, 1253119 is defendam: No.1. The £3..dg¥? '}1a:é'--.__A tisclined to mark the said ddgumfiiit éazfflzile. that' 'I it can. be nzarked only ti3rc_3_;"1ghV"ih e' mfg {fie g ift deed.
22. It is aiwayé ,§:}eiiiii};0:1er -- defandant mg to zgaznéfi the g;if:€'c,{::ec2%k%;::;.u;i;:+1<;¢;;i:*through his brother or in the aitemaiié A€i'1%3S_p'3<:i1L1i'i11 the appeaj in the evem:, t1"ié szzii. _goéi$"a Peti:ioz1V"s:ta1*:c}{ 3 --€iiS§§os§€ci__:'€>f ;1cc0rcii1"1g11y. Sd/-
Judge